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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(4) in The Goa Prohibition of Ragging Act, 2008

(4)The punishment may also take the shape of:
(i)Withholding scholarships or other benefits;
(ii)Debarring from representation in events;
(iii)Withholding results; and
(iv)Suspension or expulsion from College or hostel or mess, and the like.