Section 3(3)(m) in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

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State of Uttar Pradesh - Subsection

Section 3(3)(m) in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

(m)" Member of the service " means a person appointed in a substantive capacity under these rules or the rules or orders in force prior to the commencement of these rules, to a post in the cadre of service;

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State of Uttar Pradesh - Subsection

Section 3(3)(m) in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980