Jharkhand High Court
Mr. Pankaj Kumar vs Ac To Asgi on 7 April, 2021
Author: S.N. Pathak
Bench: S.N.Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 4596 of 2019
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CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK (Through: Video Conferencing) For the Petitioner : Mr. Pankaj Kumar, Advocate For the Respondents : AC to ASGI
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05/ 07.04.2021 As prayed, three weeks time is granted to the learned counsel for the petitioner for removing the defects as pointed out by the office.
(Dr. S.N. Pathak, J.) punit/-