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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(c) in The West Bengal Factories Rules, 1958

(c)to seize or to take copies of such registers, records or other documents of portions thereof as he may consider relevant in respect of an offence under the Act, which he has reasons to believe, has been committed;