Supreme Court - Daily Orders
Dharam Pal vs Chaman Lal on 6 January, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.7 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31986/2019
(Arising out of impugned final judgment and order dated 30-05-2019
in RSA No. 2156/2014 passed by the High Court Of Punjab & Haryana
At Chandigarh)
DHARAM PAL & ORS. Petitioner(s)
VERSUS
CHAMAN LAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.187976/2019-CONDONATION OF DELAY
IN FILING and IA No.187978/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.187977/2019-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
Date : 06-01-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Sanjay Singh, Adv.
Mr. Aniket Jain, Adv.
Mr. Umang Shankar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.06 16:54:40 IST Reason: