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Supreme Court - Daily Orders

Dharam Pal vs Chaman Lal on 6 January, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

     ITEM NO.7                               COURT NO.4                SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31986/2019

     (Arising out of impugned final judgment and order dated 30-05-2019
     in RSA No. 2156/2014 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     DHARAM PAL & ORS.                                                     Petitioner(s)

                                                     VERSUS

     CHAMAN LAL & ORS.                                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.187976/2019-CONDONATION OF DELAY
     IN FILING and IA No.187978/2019-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.187977/2019-CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS)

     Date : 06-01-2020 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr.   Neeraj Kumar Jain, Sr. Adv.
                                       Mr.   Sanjay Singh, Adv.
                                       Mr.   Aniket Jain, Adv.
                                       Mr.   Umang Shankar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending application stands disposed of.

(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.06 16:54:40 IST Reason: