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Kerala High Court

Dr.Jibad Khan vs The State Of Kerala on 1 September, 2008

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 11937 of 2006(U)


1. DR.JIBAD KHAN, S.M.ELECTROPATHY
                      ...  Petitioner

                        Vs



1. THE STATE OF KERALA, REPRESENTED BY
                       ...       Respondent

2. THE CIRCLE INSPECTOR OF POLICE,

3. THE SUB INSPECTOR OF POLICE,

                For Petitioner  :SRI.N.NANDAKUMARA MENON (SR.)

                For Respondent  : No Appearance

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :01/09/2008

 O R D E R
                       KURIAN JOSEPH, J.
              ---------------------------------------
                 W.P.(C) No.11937 OF 2006
              ---------------------------------------
         Dated this the 1st day of September, 2008.


                        J U D G M E N T

In the matter of practice of Electropathy and Electro Homoeopathy, there is already an interim order dated 05.05.2006. This writ petition is disposed of in terms of the interim order.

KURIAN JOSEPH, JUDGE. smp KURIAN JOSEPH, J.

W.P.(C) No. 11937 OF 2006 J U D G M E N T 01.09.2008