Central Administrative Tribunal - Delhi
Sh. Ram Das Singh vs Union Of India & Ors. Through on 17 February, 2010
Central Administrative Tribunal Principal Bench OA No. 1120/2009 New Delhi this the 17th day of Feburary, 2010 Honble Mrs. Meera Chhibber, Member (J) Honble Dr. Veena Chhotray, Member (A) Sh. Ram Das Singh, S/o Late Sh. Ram Singh, R/o D-73, Gali No.7, Rajiv Nagar, Ghaziabad -Applicant (None) -V E R S U S- Union of India & Ors. through: 1. The Secretary, Ministry of Water Resources, Shram Shakti Bhavan, New Delhi-110001 2. The Director General, National Water Development Agency, Community Centre, New Delhi -Respondents (By Advocate: Shri R.N. Singh) O R D E R (Oral)
Mrs. Meera Chhibber:
None appeared for the applicant even in the revised call nor any request has been made on his behalf. Accordingly, OA is dismissed for default and non-prosecution.
(Veena Chhotray) (Meera Chhibeer) Member (A) Member (J) /lg/