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Central Administrative Tribunal - Delhi

Sh. Ram Das Singh vs Union Of India & Ors. Through on 17 February, 2010

      

  

  

 Central Administrative Tribunal
Principal Bench

OA No. 1120/2009 

New Delhi this the 17th day of Feburary, 2010

Honble Mrs. Meera Chhibber, Member (J)
Honble Dr. Veena Chhotray, Member (A)

Sh. Ram Das Singh,
S/o Late Sh. Ram Singh,
R/o D-73, Gali No.7,
Rajiv Nagar, Ghaziabad					-Applicant

(None)

-V E R S U S-
Union of India & Ors. through:

1.	The Secretary,
	Ministry of Water Resources,
	Shram Shakti Bhavan,
	New Delhi-110001

2.	The Director General,
	National Water Development Agency,
	Community Centre, New Delhi			-Respondents

(By Advocate: Shri R.N. Singh)

O R D E R (Oral)

Mrs. Meera Chhibber:

None appeared for the applicant even in the revised call nor any request has been made on his behalf. Accordingly, OA is dismissed for default and non-prosecution.
(Veena Chhotray)					(Meera Chhibeer)
Member (A)						Member (J)

/lg/