Section 12(1)(b) in Jharkhand Water Resources Regulatory Authority Act, 2014

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(1)(b) in Jharkhand Water Resources Regulatory Authority Act, 2014

(b)To determine the requirement of irrigation water for the various levels of Farmers Organization (namely, Project Committee, Distributary Committee and Water User Association) based on the cropping pattern approved by the project authorities on a yearly/season basis and implement the same,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jharkhand - Subsection

Section 12(1)(b) in Jharkhand Water Resources Regulatory Authority Act, 2014