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[Cites 0, Cited by 0] [Section 66(8)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(8)(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(a)if it bears any mark, other than the mark to record the vote or writing by which the voter can be identified;