Section 6(1)(i) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

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Union of India - Subsection

Section 6(1)(i) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019

(i)is in a position to furnish fixed security deposit valid for a period of five years in favour of the Central Council of Indian Medicine, New Delhi as follows: -

(i)for the establishment of medical college: upto 60 seats - rupees one crore;

(ii)between 61 - 100 seats - rupees two crores:

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Union of India - Subsection

Section 6(1)(i) in Establishment of New Medical College, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity by a Medical College Regulations, 2019