Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 27 October, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(C.) No.3921 of 2021
Esteem Industries Inc. Vs. State of Chhattisgarh & Ors.
Mr. N.K. Shukla, Sr. Advocate with Ms. Rashika Soni and Mr.
27/10/2021
Arijit Tiwari, counsel for the petitioner.
Mr. Ashish Tiwari, G.A. for the State.
Mr. Animesh Tiwari, counsel for the respondents No.02 and 03.
Heard.
List this case in the week commencing 15 th of November, 2021.
Sd/-
(Rajendra Chandra Singh Samant) Judge Monika