Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(n) in Rajasthan Co-operative Societies Act, 1965

(n)such other purposes as the State Government may, from time to time, by notification in the Official Gazette, declare to be improvement or productive purposes for the purpose of this Chapter.