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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2) in The Inland Waterways Authority Of India Act, 1985

(2)The Fund shall be applied for meeting--
(a)salary, allowances and other remuneration of the members, officers and other employees of the Authority;
(b)expenses of the Authority in the discharge of its functions under section 14; and
(c)expenses on objects and for purposes authorised by this Act.