Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Jammu-Kashmir - Subsection Section 47(c) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.) (c)cultivates the poppy or hemp (Cannabis sativa or Indica) or coco plant or collects the spontaneous growth of the hemp plant, or
