Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] NCT Delhi - Section Section 6 in Delhi Sales Tax Act, 1975 6. Burden of proof. - The burden of proving that in respect of any sale effected by a dealer he is not liable to pay tax under this Act, shall lie on him.
