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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(ii) in The Navy (Pay And Allowances) Regulations, 1966

(ii)When the living and sleeping conditions are considered superior to those experienced in a major landing craft but markedly inferior to those in an Ocean Mine-sweeper or Fleet Mine-sweeper-Half rates.