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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(3)(i) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010

(i)the number of cadres posts for the year in no case be less than the number of officers confirmed against such posts;