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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in The Orissa Cement Control Order, 1973

(5)Every licence issued, re-issued or renewed under this Order shall specify the place at which the stockist shall carry on business and be subject to such further restrictions, conditions and exceptions as the Licensing Authority may, from time to time, impose.