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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(1)(c) in Mizoram Police Act, 2011

(c)punishment of dismissal, removal, discharge or compulsory retirement from service or of reduction to a lower rank awarded under the relevant Discipline & Appeal Rules; or