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[Cites 0, Cited by 66] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(d) in The Copyright Act, 1957

(d)in the case of a cinematograph film,
(i)to make a copy of the film, including—
(A)a photograph of any image forming part thereof; or
(B)storing of it in any medium by electronic or other means;
(ii)to sell or give on commercial rental or offer for sale or for such rental, any copy of the film;
(iii)to communicate the film to the public;