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[Cites 0, Cited by 1] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(4) in The Delhi Municipal Corporation Act, 1957

(4)Any police officer may take such step and use such force, as may be reasonably necessary for preventing any contravention of the provisions of sub-section (1), and may seize any apparatus used for such contravention.