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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)Grants may also be General or Specific.
(a)General grants are for non specific purpose.
(b)Specific grants are meant for carrying out specific projects/schemes or meeting specific expenditure.