Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 88(11)] [Section 88] [Entire Act] Union of India - Subsection Section 88(11)(ii) in The Motor Vehicles Act, 1988 (ii)every such motor vehicle shall be driven by a person having such qualifications and satisfying such conditions as may be specified by the Central Government; and