Section 2(1)(b) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)'Deputation' means the placement of services of officers from Orissa Police to State Vigilance Organisation under the Government;

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