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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Rajasthan - Subsection

Section 111(2)(d) in Rajasthan Co-operative Societies Act, 1965

(d)out of the property comprised in the collateral security, if any, according to the procedure for the realisation of land revenue by the sale of immovable property other than the land on which the revenue is due.