Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in Mental Healthcare (Rights of Persons with Mental Illness) Rules, 2018

(a)"Act" means the Mental Healthcare Act, 2017 (10 of 2017);