Section 105(7) in The Maharashtra Universities Act, 1994
(7)The Senate of this university shall have the following additional members, namely:-(a)two representatives of women's educational associations or bodies in the State of Maharashtra, nominated by the Vice Chancellor;(b)two representatives of women's educational associations or bodies in the State of Gujarat, nominated by the Vice-Chancellor;(c)one representative of women's educational associations or bodies in other territories, nominated by the Vice-Chancellor.
