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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(v) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(v)"Buyer" means a firm, a company or a Cooperative Society or Government agency, Public Undertaking/Public Agency or on behalf of any other person or agent who buys or agrees to buy horticultural produce in the market areas.