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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Greater Bengaluru City Corporation -

Section 8(x) in Rai Technology University, Bangalore Act, 2012

(x)to supervise and control the residence and to regulate the discipline among the students and all categories of employees and to lay down the conditions of service of such employees, including the Code of. Conduct for the students and employees;