Madhya Pradesh High Court
Inder Kumar vs The State Of Madhya Pradesh on 2 January, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7532 of 2021 (INDER KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 02-01-2023 List alongwith Cr.A. No.1738/2022.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
HK
Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 1/3/2023
3:58:29 PM