Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37A] [Entire Act] State of Karnataka - Subsection Section 37A(v) in Karnataka Improvement Boards Act, 1976 (v)to any society registered under the Karnataka Societies Registration Act, 1960 (Karnataka Act 17 of 1960); or
