Kerala High Court
Union Of India vs R.Krishna Kamath on 25 June, 2012
Author: K. M. Joseph
Bench: K.M.Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.M.JOSEPH
&
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
FRIDAY, THE 30TH DAY OF MAY 2014/9TH JYAISHTA, 1936
OP (CAT).No. 3347 of 2012 (Z)
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AGAINST THE ORDER/JUDGMENT IN OA 919/2011 of CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH DATED 25-06-2012
PETITIONER(S)/RESPONDENTS 1 TO 3 IN THE O.A.:
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1. UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA
MINISTRY OF PERSONNEL
PUBLIC GRIEVANCES & PENSION DEPARTMENT OF PENSION &
PENSIONERS' WELFARE LOK NAYAK BHAVAN
NEW DELHI-110003.
2. PAY AND ACCOUNTS OFFICER,
CENTRAL PENSION ACCOUNTING OFFICE, TRIKOOT-2
BHIKAJI CAMA PALACE, NEW DELHI-110066.
3. THE DIRECTOR,
VIKRAM SARABAI SPACE CENTRE,
THIRUVANANTHAPURAM-695022.
BY ADV. SRI.THOMAS MATHEW NELLIMOOTTIL,SR.PANEL
RESPONDENT(S)/APPLICANT :
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1. R.KRISHNA KAMATH,
S/O. LATE K.S.RAMA KAMATH (RTD.
ADMINISTRATIVE OFFICER GRADE-I
VSSC/ISRO), RESIDING AT 50/193-D, PANDARAPARAMBIL
PONNEVAZHI, NEW CROSS ROAD, PONNEKKARA P.O.
KOCHI-682041.
2. CHIEF MANAGER
SYNDICATE BANK, M.G.ROAD BRANCH, MUTHOOT TOWERS
ERNAKULAM.
R1 BY ADV. SRI.VIJAYAN. K.U.
R1 BY ADV. SRI.K.N.SREEKUMARAN
R1 BY ADV. SRI.K.V.VIMAL
R2 BY ADV. SRI.K.P.SUJESH KUMAR
R BY SRI.R.S.KALKURA
THIS OP (CAT) HAVING BEEN FINALLY HEARD ON 30-05-2014,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
K. M. JOSEPH & A.K.JAYASANKARAN NAMBIAR, JJ.
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O.P.(CAT). No. 3347 of 2012
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Dated this the 30th day of May 2014
J U D G M E N T
K. M. Joseph, J.
Following the judgment of this Court in O.P.(CAT) No.1767/2012 and connected cases, the petition will stand dismissed.
Sd/-
K. M. JOSEPH, JUDGE Sd/-
A.K.JAYASANKARAN NAMBIAR, JUDGE dpk.
/True copy/ P.S. to Judge.