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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(5) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(5)The provisions of sub-rules (1), (2), (3) and (4) shall, mutatis mutandis, apply to the Sub-Committees of the Distributory Level Association, Canal Level Association, Project Level Association and the Lift Irrigation Water Users' Association.