Supreme Court - Daily Orders
Yashwant Kumar Sahu vs The State Of Chhattisgarh on 19 November, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
ITEM NO.21 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10315/2020
(Arising out of impugned final judgment and order dated 18-02-2020
in WA No. 568/2019 passed by the High Court Of Chhatisgarh At
Bilaspur)
YASHWANT KUMAR SAHU Petitioner(s)
VERSUS
THE STATE OF CHHATTISGARH & ANR. Respondent(s)
(FOR ADMISSION and IA No.85242/2020-EXEMPTION FROM FILING O.T. and
IA No.85245/2020-EXEMPTION FROM FILING AFFIDAVIT )
Date : 19-11-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Kushagra Pandey, Adv
Ms. Sneha Balapure, Adv
Mr. Ashutosh Ghade, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (ANAND PRAKASH) AR-CUM-PS Signature Not Verified BRANCH OFFICER Digitally signed by ASHWANI KUMAR Date: 2020.11.20 19:19:33 IST Reason: