Section 6(2) in Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
(2)The Assistant Mining Engineer/Mining Engineer, Superintending Mining Engineer, Additional Director (Mines), Director and State Government may order to establish a check post for a period up to 6 months, 12 months, 18 months, 2 years and for a period more than two years respectively.
