Kerala High Court
Ancy L vs University Of Kerala on 14 November, 2024
2024:KER:85355
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WP(C) No.1181 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.M.MANOJ
THURSDAY, THE 14TH DAY OF NOVEMBER 2024/23RD KARTHIKA,
1946
WP(C) NO. 1181 OF 2020
PETITIONER:
ANCY L, AGED 31 YEARS, D/O.KUNJUMON O.,
RESIDENT OF JEWEL HUT, NEAR IRON BRIDGE,
KOTTAKKAKOM WARD, KOLLAM (DST) -691013.
BY ADVS.
NEBIL NIZAR
SRI.A.ALI NAFIYUDEEN
RESPONDENTS:
1 UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR, UNIVERSITY SENATE
CAMPUS, PALAYAM, THIRUVANANTHAPURAM-695034.
2 CONTROLLER OF EXAMINATIONS,
UNIVERSITY OF KERALA, UNIVERSITY SENATE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM-695034.
3 ADDL.R3. THE PRINCIPAL,
FATIMA MATHA NATIONAL COLLEGE, KOLLAM.
ADDL.R3 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 21.01.2020 IN WP(C).
BY ADVS.
SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
SRI.BABU VARGHESE (SR.)
SRI.C.V.ALEXANDER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2024:KER:85355
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WP(C) No.1181 of 2020
JUDGMENT
Dated this the 14th day of November, 2024 The writ petition is preferred seeking the following reliefs:
"1) Issue a writ of mandamus commanding the respondents to issue Transcript of Marks and World Education Service verification in favour of the petitioner and to return 1st and 2nd year BA English Language and Literature Degree original mark lists to the petitioner as expeditiously as possible at any rate within a time limit prescribed by this Hon'ble Court.
2) Issue such other appropriate writ, order or direction which this Hon'ble Court may deem fit in the circumstances of this case."
Today when the matter is taken up for consideration, the learned counsel for the petitioner as well as the learned Standing Counsel submit that nothing survives in this writ petition as the mark list has been issued to the petitioner.
In view of the above submission, this writ petition is dismissed as infructuous.
Sd/-
P.M.MANOJ JUDGE das 2024:KER:85355 3 WP(C) No.1181 of 2020 APPENDIX OF WP(C) 1181/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE DEGREE CERTIFICATE. EXHIBIT P1(A) TRUE COPY OF THE 1ST YEAR MARK LIST. EXHIBIT P1(B) TRUE COPY OF THE 2ND YEAR MARK LIST. EXHIBIT P1(C) TRUE COPY OF THE 3RD YEAR MARK LIST. EXHIBIT P2 TRUE COPY OF THE TEACHER'S LICENSE ISSUED BY THE ADEC AND ITS TRANSLATION.
EXHIBIT P3 TRUE COPY OF THE COUNTER FOILS DATED 26.07.2019 FOR THE ISSUANCE OF THE TRANSCRIPT CERTIFICATE AND WES VERIFICATION ISSUED BY THE RESPONDENTS.
EXHIBIT P4 TRUE COPY OF THE E-MAIL DATED 02.09.2019 ISSUED BY THE PS TO PVC. EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 28.12.2019.
RESPONDENT EXHIBITS EXHIBIT R3(a) A TRUE COPY OF THE LETTER DATED 3/01/2020 RECEIVED FROM THE UNIVERSITY EXHIBIT R3(b) A TRUE COPY OF THE E-MAIL REPLY DATED SENT TO RESPONDENT UNIVERSITY