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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(1)(c) in Indian Stamp Act, 1899

(c)if it arises in the Union Territory of Arunachal Pradesh or Mizoram to the Gauhati High Court, the High Court of Assam, Nagaland, Meghalaya, Manipur and Tripura.