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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4) in Uttar Pradesh State Universities Act, 1973

(4)Notwithstanding anything contained in sub-section (1), the powers conferred on the [ [Chhatrapati] [Substituted by President's Act No. 4 of 1996 (w.e.f. 23.9.1995).] Shahu Ji Maharaj University, Kanpur] in respect of institution and research in the Ayurvedic and Unani systems of medicine and advancement and dissemination of knowledge thereof shall be exercisable throughout Uttar Pradesh.