Allahabad High Court
Kehari Singh vs State Of U.P.And Another on 16 July, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18246 of 2010 Petitioner :- Kehari Singh Respondent :- State Of U.P.And Another Petitioner Counsel :- R.C. Uttam Respondent Counsel :- Govt Advocate Hon'ble Shashi Kant Gupta,J.
Heard.
Issue notice to opposite parties No.2 returnable at an early date. Order Date :- 16.7.2010 Kpy