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Allahabad High Court

Kehari Singh vs State Of U.P.And Another on 16 July, 2010

Author: Shashi Kant Gupta

Bench: Shashi Kant Gupta

Court No. - 51
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18246 of 2010

Petitioner :- Kehari Singh

Respondent :- State Of U.P.And Another
Petitioner Counsel :- R.C. Uttam
Respondent Counsel :- Govt Advocate

Hon'ble Shashi Kant Gupta,J.

Heard.

Issue notice to opposite parties No.2 returnable at an early date. Order Date :- 16.7.2010 Kpy