Section 12(5) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(5)Where it is necessary to communicate to the consumer any additional information about the commodity contained in a package, such information shall also appear on the same panel in which the other information, as required by these rules, have been indicated.[* * *] [Illustrations and Clauses (d), (e), (f) and (g) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 17.1.2007).][* * *] [Illustrations (a), (b) and (c) omitted by G.S.R. 105(E), dated 2.3.1995 (w.e.f. 2.3.1995).][* * *] [Illustrations (a), (b) and (c) omitted by G.S.R. 105(E), dated 2.3.1995 (w.e.f. 2.3.1995).][* * *] [Illustrations (a), (b) and (c) omitted by G.S.R. 105(E), dated 2.3.1995 (w.e.f. 2.3.1995).][* * *] [Illustrations and Clauses (d), (e), (f) and (g) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 17.1.2007).][* * *] [Illustrations and Clauses (d), (e), (f) and (g) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 17.1.2007).][* * *] [Illustrations and Clauses (d), (e), (f) and (g) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 17.1.2007).][* * *] [Illustrations and Clauses (d), (e), (f) and (g) omitted by G.S.R. 425(E), dated 17.7.2006 (w.e.f. 17.1.2007).]
