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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(15) in Punjab Urban Planning and Development Building Rules, 2018

(15)"architectural control and architectural control sheets" means control of horizontal/vertical projections from the walls of the building and to restrict the height of any site exposed to the view from the street/road. Similarly, Architectural Control Sheets shall mean sheets/drawings with directions, signed and retained by the Competent Authority showing the measure of Architectural Controls, which shall be observed in the special areas;