Section 3(2) in The Goa Information Technology Development Rules, 2011
(2)The non-official member shall be entitled to travelling allowance as admissible to Government Officer in Grade I service:Provided that, the Chairman, and with the permission of the Chairman, a non-official member, may, in the discharge of his duty, travel,-(i)by the highest class of accommodation available including air-conditioned accommodation, or(ii)by air.
