Chattisgarh High Court
M/S Sunil Kumar Agrawal vs State Of Chhattisgarh 12 Wa/362/2019 ... on 7 August, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2663 of 2019
M/s Sunil Kumar Agrawal Versus State Of Chhattisgarh
3
07.08.2019 Shri Anshul Tiwari, counsel for the petitioner.
Shri Gagan Tiwari, Dy GA for the State.
Post the case on 13th August, 2019 as prayed by learned
counsel for the petitioner.
Sd/- Sd/-
(PR Ramachandra Menon) (Parth Prateem Sahu)
CHIEF JUSTICE JUDGE
padma