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State of Maharashtra - Section

Section 73I in Maharashtra Factories Rules, 1963

73I. [ Planting of trees. [Inserted by G.N. dated 22.5.1984 published in MGG Part I-L (Extra) 206]

- In every factory wherein more than one hundred workers are ordinarily employed, the occupier of a factory shall plant and maintain trees within the precincts of the factory after the approval of the number, type and layout of trees by the District Forest Officer concerned or any qualified horticulturist.]