Supreme Court - Daily Orders
National Insurance Company Limited vs K. Saravanan on 14 July, 2022
ITEM NO.43 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 1003/2022
NATIONAL INSURANCE COMPANY LIMITED Petitioner(s)
VERSUS
K. SARAVANAN & ANR. Respondent(s)
(FOR ADMISSION )
Date : 14-07-2022 This petition was called on for hearing today.
For Petitioner(s) Mr. Manu Shahalia,Adv.
Ms. Manjeet Chawla, AOR
Mr. Yashvardhan S. Sodhi,Adv.
For Respondent(s) Mr. Goutham Shivshankar,AOR
Mr. Adit Jayeshbhai Shah,Adv.
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
The office report indicates that service of notice is complete on respondent Nos. 1 and 2 but no one has entered appearance on their behalf.
However Mr. Adit Jayeshbhai Shah, Ld. Advocate has appeared on behalf of Mr. Goutham Shivshankar , Ld. Advocate-on-Record for Respondent No.1. He seeks and is granted four weeks time to file vakalatnama and counter affidavit.
List again on 26.8.2022.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2022.07.16 10:42:58 ISTReason: S.P.S. LALER
Registrar
MG