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[Cites 0, Cited by 0] [Section 593(1)] [Section 593] [Entire Act]

State of Odisha - Subsection

Section 593(1)(c) in Orissa Municipal Rules, 1953

(c)for the purpose of extinguishing the fire, break into or through, or pull down, or use for the passage of any house or other appliance, any premises;