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Gujarat High Court

Haresh @ Dhamo Chagan Jogi (Paradhi) vs State Of Gujarat on 29 May, 2024

                                                                           NEUTRAL CITATION




    R/CR.MA/9522/2024                         ORDER DATED: 29/05/2024

                                                                           undefined




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 9522 of
                            2024

==========================================================
               HARESH @ DHAMO CHAGAN JOGI (PARADHI)
                              Versus
                     STATE OF GUJARAT & ANR.
==========================================================
Appearance:
THROUGH JAIL for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS JIRGA JHAVERI, ADDL.PUBLIC PROSECUTOR for the Respondent(s)
No. 1
==========================================================

  CORAM:HONOURABLE MRS. JUSTICE M. K. THAKKER

                          Date : 29/05/2024

                            ORAL ORDER

No case is made out to entertain this application for releasing the applicant on temporary bail. Hence, the present application stands disposed of as dismissed.

(M. K. THAKKER,J) MOHD MONIS Page 1 of 1 Downloaded on : Wed May 29 20:42:34 IST 2024