Gujarat High Court
Haresh @ Dhamo Chagan Jogi (Paradhi) vs State Of Gujarat on 29 May, 2024
NEUTRAL CITATION
R/CR.MA/9522/2024 ORDER DATED: 29/05/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 9522 of
2024
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HARESH @ DHAMO CHAGAN JOGI (PARADHI)
Versus
STATE OF GUJARAT & ANR.
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Appearance:
THROUGH JAIL for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS JIRGA JHAVERI, ADDL.PUBLIC PROSECUTOR for the Respondent(s)
No. 1
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CORAM:HONOURABLE MRS. JUSTICE M. K. THAKKER
Date : 29/05/2024
ORAL ORDER
No case is made out to entertain this application for releasing the applicant on temporary bail. Hence, the present application stands disposed of as dismissed.
(M. K. THAKKER,J) MOHD MONIS Page 1 of 1 Downloaded on : Wed May 29 20:42:34 IST 2024