Allahabad High Court
U.P. State Electricity Board (Now ... vs Sri Dharam Raj Yadav And Anr. on 21 November, 2014
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 53699 of 2014 Petitioner :- U.P. State Electricity Board (Now U.P.P.C.Ltd) And Anr. Respondent :- Sri Dharam Raj Yadav And Anr. Counsel for Petitioner :- S.C. Srivastava Counsel for Respondent :- C.S.C.,M.C. Dwivedi Hon'ble Mahesh Chandra Tripathi,J.
As prayed, list this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 21.11.2014 VKG