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Allahabad High Court

U.P. State Electricity Board (Now ... vs Sri Dharam Raj Yadav And Anr. on 21 November, 2014

Author: Mahesh Chandra Tripathi

Bench: Mahesh Chandra Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53699 of 2014
 
Petitioner :- U.P. State Electricity Board (Now U.P.P.C.Ltd) And Anr.
 
Respondent :- Sri Dharam Raj Yadav And Anr.
 
Counsel for Petitioner :- S.C. Srivastava
 
Counsel for Respondent :- C.S.C.,M.C. Dwivedi
 

 
Hon'ble Mahesh Chandra Tripathi,J.
 

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 21.11.2014 VKG