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State of Manipur - Section

Section 9 in The Manipur Panchayati Raj Act, 1994

9. Agenda.

- The Gram Panchayat shall prepare the agenda for discussion of the Gram Sabha, such matters shall relate to the following, namely:-
(a)the annual statement of accounts of the Gram Panchayat, the report of administration of the preceding financial year and the last audit note and replies if any, made thereto;
(b)the budget of the Gram Panchayat for the next financial year; and
(c)the report in respect of development programmes of the Gram Panchayat relating to the preceding year and development programmes proposed to be undertaken during the current year.