Bombay High Court
Shaila Devdasi Bhore vs State Of Maharashtra And Anr. on 3 July, 2025
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
COMMON ORDER
CORAM : MADHAV J. JAMDAR, J. DATE : 3rd JULY 2025 P.C:
Due to paucity of time, matters from Sr. No. 32 to 90 (except Sr. Nos. 38, 44,57, 64,70,84, 89, 90) are adjourned to the respective dates as given below:
Sr. Nos. Due Dates Sr. Nos. Due Dates 32-39 04/07/2025 56-70 11/07/2025 40-55 10/07/2025 71-90 17/07/2025 Ad-interim relief, if any, earlier granted, to continue till then.
[MADHAV J. JAMDAR, J.] Digitally signed by SONALI SONALI MILIND MILIND PATIL PATIL Date:
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